Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Andhra Pradesh - Subsection Section 16(3) in Andhra Pradesh Teachers (Regulation of Transfers) Rules, 2013 (3)The teachers have any grievance on the transfer counseling should avail all levels of appeal provisions before going for other legal remedies.
