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NCT Delhi - Section

Section 56 in Delhi Panchayat Raj Act, 1954

56. Extension of jurisdiction by agreement of parties.

- Notwithstanding anything contained in Section 55, parties may be written agreement refer any suit to a Circle Panchayat for decision by it if the value of such suit does not exceed the pecuniary limits of the appellate jurisdiction of the Senior Sub-Judge and thereupon the Circle Panchayat shall dispose of such in accordance with rules made" under this Act].