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[Cites 0, Cited by 0] [Section 1040] [Entire Act]

Bengal Presidency - Subsection

Section 1040(d) in Police Regulations, Bengal , 1943

(d)If a recipient of the King's Police and Fire Services Medal, who is in receipt of an allowance, is found guilty of disgraceful conduct which in the judgment of the Provincial Government disqualifies him for the allowance, the Provincial Government may withhold it.