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State of Rajasthan - Section

Section 30 in Rajasthan Civil Services (Pension) Rules, 1996

30. Superannuation Pension.

- A superannuation pension shall be granted to a Government servant who is retired on his attaining the age of compulsory retirement under rule [56 A] [The existing figure '56A' substituted vide FD Notification No.F.15(6)FD(Rules)97 dated 27.6.1998.] of Rajasthan Service Rules.Note. - Government pleaders are not subject to the operation of this rule.Government of Rajasthan's Decisions