Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Uttarakhand - Subsection Section 4(i) in Uttarakhand State Urban Transport Fund Rules, 2015 (i)To prepare detailed projects for traffic and transport in urban areas and to appoint different advisory institution and conduct survey and studies through them;
