Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 80DDA in The Income Tax Act, 1961 80DDA. Deduction in respect of deposit made for maintenance of handicapped dependant. - [Omitted by the Finance (No. 2) Act, 1998 (21 of 1998), section 28 (w.e.f. 1-4-1999).]
