Madhya Pradesh High Court
In Reference vs Ribu @ Akbar Khan on 27 April, 2023
Author: Sujoy Paul
Bench: Sujoy Paul
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRA No. 2810 of 2019
(REBU @ AKHBAR Vs THE STATE OF MADHYA PRADESH)
CRRFC/00003/2019
Dated : 27-04-2023
Shri Manish Datt - Senior Advocate with Shri Nishank Pal Verma,
Advocate/Amicus Curiae in CRRFC No.3/2019.
Shri Aditya Khare - Advocate for the appellant in Cr.A. No.2810/2019.
Shri Yogesh Dhande - Government Advocate for the respondent/State.
Shri Manish Datt, learned Senior Advocate and Shri Aditya Khare, Advocate have concluded their arguments.
Shri Yogesh Dhande, Government Advocate could not conclude his arguments due to paucity of time.
As jointly agreed, let this matter remain as part heard matter in the list of final hearing for tomorrow i.e. 28/04/2023.
(SUJOY PAUL) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
RC
Signature Not Verified
Signed by: RASHMI
TIKARAM CHIKANE
Signing time: 04-05-2023
16:54:21