Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 26 in The Mizo District (Forest) Act, 1955 26. De-reservation of forest. - Any area constituted as Council Reserve Forest will be de-reserved only by or under the orders of the Executive Committee.
