Himachal Pradesh High Court
State Of H.P. And Others vs . Mahantu Ram And on 7 October, 2023
State of H.P. and others Vs. Mahantu Ram and others.
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CMP(M) No. 1327 of 2023 In RSA No. ________ 07.10.2023 Present: Mr. Navlesh Verma, Additional Advocate General with Mr. R.P. Singh and Prashant Sen, Deputy Advocates General, for the applicant.
Issue notice to the respondents returnable of within a period of four weeks, on taking steps within a period of one week.
rt (Rakesh Kainthla) Judge October 07, 2023 (Chander) ::: Downloaded on - 07/10/2023 20:38:07 :::CIS