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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(i) in The Companies (Acceptance of Deposits) Rules, 2014

(i)any member of the company who has made a deposit with the company in accordance with the provisions of sub-section (2) of section 73 of the Act, or