Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] NCT Delhi - Subsection Section 37(i) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000 (i)for depreciating on wasting assets owner by the marketing committee including deadstock, furniture, fixture, machinery and other things.
