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[Cites 0, Cited by 5] [Section 53] [Entire Act]

Union of India - Subsection

Section 53(1) in The Reserve Bank of India Act, 1934

(1)The Bank shall prepare and transmit to the Central Government a weekly account of the Issue Department and of the Banking Department in such form as the Central Government may, by notification in the Gazette of India, pre­scribe. The Central Government shall cause these accounts to be published in the Gazette of India at such intervals and in such modified form as it may deem fit.