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[Cites 0, Cited by 0] [Section 17(23)] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(23)(b) in The Bihar Child Labour (Prohibition and Regulation) Rules, 1995

(b)No materials, articles or equipments, shall be kept, stalled or stored in such manner as may or is likely to cause any accident or any bodily injury to a child worker permitted to work in such an establishment.