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Bombay High Court

Vinayak Arts vs Indusind Bank Ltd on 22 March, 2021

Author: V.G.Bisht

Bench: R.D. Dhanuka, V.G.Bisht

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                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                      21. NOTICE OF MOTION NO. 596 OF 2019
                                        IN
                            APPEAL (L) NO. 199 OF 2019

                                        AND

                      22. NOTICE OF MOTION NO. 614 OF 2019
                                        IN
                            APPEAL (L) NO. 170 OF 2019

                                        AND

                      23. NOTICE OF MOTION NO. 639 OF 2019
                                        IN
                            APPEAL (L) NO.283 OF 2019

                                        AND

                      24. NOTICE OF MOTION NO. 649 OF 2019
                                        IN
                            APPEAL (L) NO. 258 OF 2019
                                      WITH
                        NOTICE OF MOTION NO. 651 OF 2019
                                        IN
                            APPEAL (L) NO. 147 OF 2019
                                      WITH
                        NOTICE OF MOTION NO. 653 OF 2019
                                        IN
                            APPEAL (L) NO. 146 OF 2019
                                      WITH
                        NOTICE OF MOTION NO. 650 OF 2019
                                        IN
                            APPEAL (L) NO. 257 OF 2019

                                        AND


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                      25. NOTICE OF MOTION NO. 707 OF 2019
                                        IN
                            APPEAL (L) NO. 249 OF 2019

                                        AND

                     26. INTERIM APPLICATION NO. 305 OF 2019
                                        IN
                            APPEAL (L) NO. 238 OF 2019

                                        AND

                     27. INTERIM APPLICATION NO. 918 OF 2019
                                        IN
                            APPEAL (L) NO. 482 OF 2019

                                        AND

                    28. INTERIM APPLICATION NO. 1467 OF 2019
                                        IN
                            APPEAL (L) NO. 486 OF 2019

                                        AND

                    29. INTERIM APPLICATION NO. 1469 OF 2019
                                        IN
                            APPEAL (L) NO. 488 OF 2019

                                        AND

                    30. INTERIM APPLICATION NO. 1908 OF 2019
                                        IN
                            APPEAL (L) NO. 577 OF 2019

                                        AND

                    31. INTERIM APPLICATION NO. 2179 OF 2020
                                       IN
                            APPEAL (L) NO. 91 OF 2020

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                                        CORAM : R.D. DHANUKA &
                                                V.G.BISHT, JJ.

DATE : 22nd March, 2021 P.C.:

Due to paucity of time, stand over to 5 th April, 2021. Ad-
interim relief, if any, to continue till then.
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