Bombay High Court
Vinayak Arts vs Indusind Bank Ltd on 22 March, 2021
Author: V.G.Bisht
Bench: R.D. Dhanuka, V.G.Bisht
dpot.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
21. NOTICE OF MOTION NO. 596 OF 2019
IN
APPEAL (L) NO. 199 OF 2019
AND
22. NOTICE OF MOTION NO. 614 OF 2019
IN
APPEAL (L) NO. 170 OF 2019
AND
23. NOTICE OF MOTION NO. 639 OF 2019
IN
APPEAL (L) NO.283 OF 2019
AND
24. NOTICE OF MOTION NO. 649 OF 2019
IN
APPEAL (L) NO. 258 OF 2019
WITH
NOTICE OF MOTION NO. 651 OF 2019
IN
APPEAL (L) NO. 147 OF 2019
WITH
NOTICE OF MOTION NO. 653 OF 2019
IN
APPEAL (L) NO. 146 OF 2019
WITH
NOTICE OF MOTION NO. 650 OF 2019
IN
APPEAL (L) NO. 257 OF 2019
AND
Trupti 1/3
::: Uploaded on - 23/03/2021 ::: Downloaded on - 23/03/2021 21:34:30 :::
dpot.doc
25. NOTICE OF MOTION NO. 707 OF 2019
IN
APPEAL (L) NO. 249 OF 2019
AND
26. INTERIM APPLICATION NO. 305 OF 2019
IN
APPEAL (L) NO. 238 OF 2019
AND
27. INTERIM APPLICATION NO. 918 OF 2019
IN
APPEAL (L) NO. 482 OF 2019
AND
28. INTERIM APPLICATION NO. 1467 OF 2019
IN
APPEAL (L) NO. 486 OF 2019
AND
29. INTERIM APPLICATION NO. 1469 OF 2019
IN
APPEAL (L) NO. 488 OF 2019
AND
30. INTERIM APPLICATION NO. 1908 OF 2019
IN
APPEAL (L) NO. 577 OF 2019
AND
31. INTERIM APPLICATION NO. 2179 OF 2020
IN
APPEAL (L) NO. 91 OF 2020
Trupti 2/3
::: Uploaded on - 23/03/2021 ::: Downloaded on - 23/03/2021 21:34:30 :::
dpot.doc
CORAM : R.D. DHANUKA &
V.G.BISHT, JJ.
DATE : 22nd March, 2021 P.C.:
Due to paucity of time, stand over to 5 th April, 2021. Ad-
interim relief, if any, to continue till then.
(V.G.BISHT, J.) (R.D.DHANUKA, J.) Trupti 3/3 ::: Uploaded on - 23/03/2021 ::: Downloaded on - 23/03/2021 21:34:30 :::