Chattisgarh High Court
Mohsin Memon @ Munaf Tiger vs State Of Chhattisgarh on 12 August, 2025
1/1 HIGH COURT OF CHHATTISGARH AT BILASPUR Digitally signed by GOURI MCRC No. 6372 of 2025 GOURI MUDALIAR MUDALIAR Date:
2025.08.13 18:51:14 +0530 MOHSIN MEMON @ MUNAF TIGER versus STATE OF CHHATTISGARH Order Sheet 12/08/2025 Heard Shri Navin Shukla, learned counsel for the applicant. Also heard Ms. Ankita Shukla, learned Panel Lawyer appearing for the non-applicant/State.
Considering the nature of allegation, period of detention of applicant and the medical examination report of the injured Istiyar Khan who is said to have received cut injuries on his various parts of the body, list the case in the 3rd week of September, 2025.
Sd/-
(Ramesh Sinha) Chief Justice gouri