Bombay High Court
Tridhaatu Jehangir Mansion Developers ... vs Maharashtra Housing And Area ... on 2 March, 2022
Author: Madhav J. Jamdar
Bench: G.S. Patel, Madhav J. Jamdar
Digitally signed
by HEMANT 25-OSWPL-2242-2022.DOC
HEMANT CHANDERSEN
CHANDERSEN SHIV
SHIV Date:
2022.03.03
13:56:47 +0530
Shiv
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO.2242 OF 2022
Tridhaatu Jehangir Mansion
Developers LLP & Anr ...Petitioners
Versus
MHADA & Ors ...Respondents
WITH
WRIT PETITION (L) NO.2311 OF 2022
Tridhaatu Jehangir Mansion
Developers LLP & Anr ...Petitioners
Versus
MHADA & Ors ...Respondents
Mr Yadunath Choudhary, with Mr Chinmay Acharaya i/b Kevin A
Periera for the Petitioner in both Petitions.
Mr Gaurav Sharma, i/b Ashutosh Kulkarni for Respondent Nos 1
and 2.
CORAM G.S. Patel &
Madhav J. Jamdar, JJ.
DATED: 2nd March 2022
PC:-
1. We direct the Petitioners to join the society in question as Respondent No 5 to the Petitions, without need of reverification.
Page 1 of 22nd March 2022 25-OSWPL-2242-2022.DOC
2. A copy of the amended Petition is to be served on the society and on all contesting Respondents.
3. Amendment to be carried out by Friday, 4th March 2022 and service be effected by Wednesday, 9th March 2022.
4. List the Petition on 15th March 2022.
(Madhav J. Jamdar, J) (G. S. Patel, J) Page 2 of 2 2nd March 2022