Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109] [Entire Act] State of Tamilnadu - Subsection Section 109(i) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991 (i)if the interest of the Government is not adversely affected and if they are not a party, shall take a decision on filing of appeal; and
