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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(162) in Punjab Urban Planning and Development Building Rules, 2018

(162)"refuge area or floor" means a location in a building or floor in a high rise building/ block/ tower designed to hold occupants during a fire or other emergency, when evacuation may not be safe or possible and where occupants can wait until rescued or relieved by fire fighters;