Section 4(3) in The Tamil Nadu Borstal Schools Act, 1925
(3)All rules made under this Act [x x x] [Words 'except those referred to in the sub-section following' were omitted by section 2(iv) of the Madras Borstal Schools (Amendment) Act, 1936 (Madras Act XIX of 1936)] shall be published in the [Official Gazette] [Substituted for the words 'local official gazette' by the Adaptation Order of 1937.] and on such publication shall have effect as if enacted in this Act.
