Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 73] [Entire Act] Union of India - Subsection Section 73(b) in The Representation of the People Act, 1951 (b)to affect the duration of the House of the People or the State Legislative Assembly, if any, functioning immediately before the issue of the said notification.
