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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(6)(ii) in Compulsory Deposit Scheme Act, 1963

(ii)as a contribution to any provident fund to which the Provident Funds Act, 1925, (19 of 1925) applies or to any "recognised provident fund" as defined in clause(38) of section 2 of the Income tax Act; or