Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 294] [Entire Act] State of Uttar Pradesh - Subsection Section 294(1) in Uttar Pradesh Municipal Corporation Act, 1959 (1)No door, gate, bar or ground floor window shall without a licence from the Municipal Commissioner, be hung, or placed so as to open outwards upon any street.
