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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in Drugs (Prices Control) Order, 2013

(2)The maximum retail price of a new drug shall be fixed by the manufacturers on the basis of retail price determined by the Government plus local taxes wherever applicable, as under:Maximum Retail Price = Retail Price + Local Taxes as applicable