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State of Andhra Pradesh - Section

Section 10 in Andhra Pradesh Excise (Grant of licence of selling by Shop and conditions of licence) Rules, 2019

10. Transport permit.

- Transport permit may be issued authorizing movement of IMFL and FL within the State from the units of the Andhra Pradesh State Beverages Corporation Ltd., / Government Wholesale Depot or the Depot of any other Corporation owned by the State Government to the licensed premises. Such transport shall be governed by Andhra Pradesh Excise (Import, Export and Transport of IMFL and FL - Permits) Rules, 2005.