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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(1) in The West Bengal Public Libraries Act, 1979

(1)for clause (a) of the first paragraph of section 9, the following clause shall be substituted :-"(a) in any case, within one calendar month after after the day on which any book shall first be delivered out of the press, three such copies and:"