Bombay High Court
Padmanabh Mohan Reddy(Decd. Thr. Lrs) ... vs Purushottam Mohan Reddy And Ors on 23 February, 2021
Author: C.V. Bhadang
Bench: C.V. Bhadang
5-sast-93203-2020 with ia-333-2021 with cont. mt.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
SECOND APPEAL (ST) NO.93203 OF 2020
WITH
INTERIM APPLICATION NO.333 OF 2021
WITH
SECOND APPEAL (ST) NO.93211 OF 2020
WITH
INTERIM APPLICATION NO.334 OF 2021
Padmanabh Mohan Reddy (Deceased)
Through Lrs.
Smt.Dhanya Kumari Reddy & Anr. ..Appellants
Digitally signed Vs.
Nilam by Nilam Kamble
Purushottam Mohan Reddy & Ors. ..Respondents
Kamble Date: 2021.02.23
16:59:06 +0530
----
Mr.Rajhendra Jagtap a/w Mr.Aniesh Jadhav for the Appellants.
Mr.S.S. Kanetkar for the Respondents.
----
CORAM : C.V. BHADANG, J.
DATE : 23rd FEBRUARY 2021
P.C.
1. The compilation of documents and evidence filed by the learned counsel for the appellants is taken on record, copies furnished to the learned counsel for the respondents.
2. By consent of parties, stand over to 09th March 2021.
C.V. BHADANG, J.
N.S. Kamble page 1 of 1