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State of Maharashtra - Section

Section 24 in The Maharashtra Council of Indian Medicine Rules, 1961

24. Copies of minutes to be sent to members.

- A copy of the minutes of, each meeting of the [Council] [Substituted by G.N. of 21.3.1985.] shall be sent by the Registrar to, each member of the [Council] [Substituted by G.N. of 21.3.1985.], within sixty days of the meeting and copy of the minutes shall also be sent to the state Government.