Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act] State of Haryana - Subsection Section 58(1)(b) in Haryana Panchayati Raj Act, 1994 (b)one Member for every five thousand population or part thereof, of the Panchayat Samiti area, having population of more than forty thousand :