Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 17 in Chhattisgarh Regulation, Prohibition, Sale and Use of Acid Act, 2013 17. Jurisdiction of Court. - No court inferior to that of a Judicial Magistrate First Class, shall try any offence punishable under this Act.
