Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(1)(C) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009

(C)While considering applications or cases for admission, no distinction shall be made on the basis of religion or caste;