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Bombay High Court

Infiniti Retail Limited vs Registrar Of Trade Marks, Trademark ... on 22 August, 2023

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                             Board Sr.No.:-32

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            ORDINARY ORIGINAL CIVIL JURISDICTION

     INTERIM APPLICATION LODGING NO. 14635 OF 2023
                          In
COMMERCIAL MISCELLANEOUS PETITION STAMP NO. 14408 OF 2023

        Infiniti Retail Limited                       ....PETITIONER
                      V/S
        The Registrar Of Trade Marks                ....RESPONDENT

WITH COMMERCIAL MISCELLANEOUS PETITION LODGING NO. 14423 OF 2023 Infiniti Retail Limited ....PETITIONER V/S Registrar Of Trade Marks, Trademark Registry....RESPONDENT WITH COMMERCIAL MISCELLANEOUS PETITION LODGING NO. 14433 OF 2023 Infiniti Retail Limited ....PETITIONER V/S The Registrar Of Trade Marks, ....RESPONDENT WITH COMMERCIAL MISCELLANEOUS PETITION LODGING NO. 11047 OF 2023 Infiniti Private Limited ....PETITIONER V/S Registrar Of Trade Marks, Trademark Registry....RESPONDENT WITH Page 1/5 ::: Uploaded on - 23/08/2023 ::: Downloaded on - 24/08/2023 03:40:49 ::: COMMERCIAL MISCELLANEOUS PETITION LODGING NO. 14363 OF 2023 Infiniti Retail Limited ....PETITIONER V/S Registrar Of Trade Marks, Trademark Registry....RESPONDENT WITH COMMERCIAL MISCELLANEOUS PETITION LODGING NO. 14410 OF 2023 Infiniti Retail Limited ....PETITIONER V/S Registrar Of Trade Marks, Trademark Registry....RESPONDENT WITH COMMERCIAL MISCELLANEOUS PETITION LODGING NO. 14414 OF 2023 Infiniti Retail Limited ....PETITIONER V/S Registrar Of Trade Marks, Trademark Registry....RESPONDENT WITH COMMERCIAL MISCELLANEOUS PETITION LODGING NO. 14438 OF 2023 Infiniti Retail Limited, ....PETITIONER V/S The Registrar Of Trade Marks, ....RESPONDENT WITH COMMERCIAL MISCELLANEOUS PETITION LODGING NO. 14442 OF 2023 Infiniti Retail Limited ....PETITIONER V/S Registrar Of Trade Marks, Trademark Registry....RESPONDENT WITH Page 2/5 ::: Uploaded on - 23/08/2023 ::: Downloaded on - 24/08/2023 03:40:49 ::: COMMERCIAL MISCELLANEOUS PETITION LODGING NO. 14448 OF 2023 Infiniti Retail Limited ....PETITIONER V/S Registrar Of Trade Marks, Trademark Registry....RESPONDENT WITH COMMERCIAL MISCELLANEOUS PETITION LODGING NO. 14360 OF 2023 Infiniti Retail Limited ....PETITIONER V/S Registrar Of Trade Marks, Trademark Registry....RESPONDENT WITH COMMERCIAL MISCELLANEOUS PETITION LODGING NO. 14411 OF 2023 Infiniti Retail Limited ....PETITIONER V/S Registrar Of Trade Marks, Trademark Registry....RESPONDENT WITH COMMERCIAL MISCELLANEOUS PETITION LODGING NO. 14435 OF 2023 Infiniti Retail Limited ....PETITIONER V/S The Registrar Of Trade Marks ....RESPONDENT WITH COMMERCIAL MISCELLANEOUS PETITION LODGING NO. 14440 OF 2023 Infiniti Retail Limited ....PETITIONER V/S The Registrar Of Trade Marks, ....RESPONDENT WITH Page 3/5 ::: Uploaded on - 23/08/2023 ::: Downloaded on - 24/08/2023 03:40:49 ::: COMMERCIAL MISCELLANEOUS PETITION LODGING NO. 14619 OF 2023 Infiniti Retail Limited ....PETITIONER V/S The Registrar Of Trade Marks ....RESPONDENT WITH COMMERCIAL MISCELLANEOUS PETITION LODGING NO. 14437 OF 2023 Infiniti Retail Limited ....PETITIONER V/S The Registrar Of Trade Marks, ....RESPONDENT WITH COMMERCIAL MISCELLANEOUS PETITION LODGING NO. 14356 OF 2023 Infiniti Retail Limited ....PETITIONER V/S Registrar Of Trade Marks, Trademark Registry....RESPONDENT WITH COMMERCIAL MISCELLANEOUS PETITION LODGING NO. 14418 OF 2023 Infiniti Retail Limited ....PETITIONER V/S The Registrar Of Trade Marks, ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 14595 OF 2023 In COMMERCIAL MISCELLANEOUS PETITION STAMP NO. 14408 OF 2023 Nfiniti Retail Limited ....PETITIONER V/S The Registrar Of Trade Marks ....RESPONDENT Page 4/5 ::: Uploaded on - 23/08/2023 ::: Downloaded on - 24/08/2023 03:40:49 ::: WITH COMMERCIAL MISCELLANEOUS PETITION LODGING NO. 14421 OF 2023 Infiniti Retail Limited ....PETITIONER V/S The Registrar Of Trade Marks ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 22nd August, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 03/10/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 5/5 ::: Uploaded on - 23/08/2023 ::: Downloaded on - 24/08/2023 03:40:49 :::