Delhi High Court
Commissioner Of Income Tax Delhi ... vs Govind Lal on 21 May, 2015
Author: S.Ravindra Bhat
Bench: S. Ravindra Bhat, R.K.Gauba
$~10 & 11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Decided on: May 21,2015
+ ITA 405/2013
COMMISSIONER OF INCOME TAX DELHI CENTRAL -III
..... Appellant
versus
GOVIND LAL ..... Respondent
+ ITA 408/2013 COMMISSIONER OF INCOME TAX DELHI CENTRAL -III ..... Appellant versus VED PRAKASH ..... Respondent Presence : Mr. P Roy Chaudhuri, sr. standing counsel for revenue Mr. Piyush Kaushik, Adv. for assessee CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.K.GAUBA MR. JUSTICE S. RAVINDRA BHAT (OPEN COURT) % For detailed judgment, the decision dated 21.05.2015 in ITA 404/2013 may be referred to.
S. RAVINDRA BHAT (JUDGE) R.K.GAUBA (JUDGE) MAY 21, 2015/vld ITA Nos.405/2013 & 408/2013 Page 1 of 1