Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] Union of India - Subsection Section 17(3) in The Cost Accounting Records (Mining and Metallurgy) Rules, 2001 (3)If the company is operating more than one plant or factory, separate cost statements as specified above shall be prepared in respect of each plant or factory.
