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Madhya Pradesh High Court

Aman Biraha vs The State Of Madhya Pradesh on 25 October, 2018

1 MCRC-40738-2018 The High Court Of Madhya Pradesh MCRC-40738-2018 (AMAN BIRAHA Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 25-10-2018 Shri Sourabh Kumar Sharma, counsel for the applicant. This case is listed in defect. Let it be rectified within three weeks. List thereafter.

(J.K. MAHESHWARI) JUDGE Astha Digitally signed by ASTHA SEN Date: 02/11/2018 18:38:43