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State of Punjab - Section

Section 3 in The Punjab Market Committees (Class III) Service Rules, 1989

3. Number and character of posts.

- The Service of a Committee shall consist of separate cadres and each shall comprise the posts committee-wise as specified in Appendix 'A' :Provided that nothing in these rules shall affect the inherent right of the Board to add to or reduce the number of such posts or to create new posts with different designations and scales of pay either permanently or temporarily.