Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 512 in Bihar Education Code, 1961 512. Feeding Arrangements. - No boarder will be permitted to take his meals in any part of the hostel except the rooms set apart for that purpose by the hostel authority.
