Section 77(2)(a) in Nagaland Excise Rules

[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Nagaland - Subsection

Section 77(2)(a) in Nagaland Excise Rules

(a)the consignment is accompanied by a pass granted by the principal Revenue Officer of the exporting district or place or by the Officer-in-charge of the distillery, brewery or warehouse from which it was taken, in such form as may be prescribed for use in the exporting district or place, and

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State of Nagaland - Subsection

Section 77(2)(a) in Nagaland Excise Rules