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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(2)(l) in Indira Kala Sangit Vishwavidyalaya Act, 1956

(l)may abolish or suspend, after report from the Shiksha Samiti thereon, any teaching post in the Vishwavidyalaya;