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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(g) in The Rajasthan Affected Areas (Suspension of Proceedings) Act, 1952

(g)[ x x x] [Omitted by item No. 18 of the Schedule of the Rajasthan Act No. 27 of 1957, Published in the Rajasthan Gazette, Part IV-A, Extraordinary, dated 13.8.1957.]