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[Cites 0, Cited by 1] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(1) in The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014

(1)The appropriate Government shall, within one year from the date of commencement of this Act, by notification, make rules for carrying out the provisions of this Act.