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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(i) in Punjab Urban Planning and Development Authority (Integration and Inter-se-seniority of Transferred Employees) Rule, 1995

(i)"transferred employee" means an employee of the directorate or an employee of the Board, as the case may be, who has been transferred under the Act to serve in connection with the affairs of the Authority.