Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Entire Act] State of Andhra Pradesh - Section Section 17B in Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 17B. Guidelines for interpretation of Act The Schedule shall constitute the guidelines for the interpretation and implementation of this Act.
