Bombay High Court
Ircon International Limited vs M/S. Ashoka Buildcon Limited on 31 January, 2019
Author: S.C. Gupte
Bench: S.C. Gupte
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION NO. 1 OF 2015
Ircon International Limited ....Petitioner
V/S
M/s. Ashoka Buildcon Limited ....Respondent
WITH ARBITRATION PETITION NO. 3 OF 2015 Ircon International Limited ....Petitioner V/S M/s. Ashoka Buildcon Limited ....Respondent WITH ARBITRATION PETITION NO. 1364 OF 2015 Ircon International Limited ....Petitioner V/S M/s. Ashoka Buildcon Limited ....Respondent Mr Adwait Agashe i/b Mr Kishore M Jawle for Petitioner Mr R S Apte, Senior Advocate i/b Mr A A Garge Aniruddha Arun Respondent For Respondent CORAM : S.C. GUPTE, J DATE : 31st January, 2019 P.C. :
At the request of learned counsel for the Petitioner, stand over to 14/02/2019.
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