Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Gujarat - Subsection

Section 98(1) in The Gujarat Value Added Tax Act, 2003

(1)The State Government may, by notification in the Official Gazette, make rules for carrying out the purpose of this Act.