Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Rajasthan High Court - Jaipur

Heera Lal Tak S/O Shri Pooranmal Tak vs State Of Rajasthan on 2 July, 2021

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 6832/2021

Heera Lal Tak S/o Shri Pooranmal Tak, Aged About 46 Years, R/o
Kho-Nagoriya, Khatiko Ka Mohalla, Jagatpura Road, Jaipur.
                                                                          ----Petitioner
                                    Versus
1.     State Of Rajasthan, Through Principal Secretary Home,
       Government Of Rajasthan, Secretariat, Jaipur.
2.     The Director General Of Police, Police Headquarter, Lal
       Kothi, Jaipur.
3.     The    Superintendent            Of      Police,          C.i.d.     (Security),
       Rajasthan, Jaipur.
4.     Superintendent         Of     Police       C.i.d.         (Special     Branch),
       Rajasthan, Jaipur.
5.     Shri Raju Ram, Belt No. 692 S/o Shri Heera Ram,
       Presently Working As Head Constable, C/o Additional
       Director General Of Police, Intelligence, Rajasthan, Police
       Headquarter, Lalkothi, Jaipur.
6.     Shri Suresh Babu, Belt No. 765 S/o Shri Manpal,
       Presently Working As Head Constable, Incharge Chief
       Minister Security Cell, Bikaner House, New Delhi.
7.     Shri Bhanwar Lal,belt No. 750 S/o Shri Chimna Ram,
       Presently Working As Head Constable, C/o Additional
       Director General Of Police, Intelligence, Rajasthan, Police
       Headquarter, Lalkothi, Jaipur.
8.     Gurdayal,belt No. 751 S/o Shri Partapram, Presently
       Working As Head Constable, Directorate Of Intelligence
       Training Academy, Jaipur.
9.     Vishan Singh, Belt No. 846 S/o Shri Baj Singh, Presently
       Working As Head Constable C/o Additional Director
       General      Of    Police,      Intelligence,             Rajasthan,      Police
       Headquarter, Lalkothi, Jaipur.
                                                                    ----Respondents

For Petitioner(s) : Mr. Harish Maan For Respondent(s) :

(Downloaded on 02/07/2021 at 09:35:46 PM)

(2 of 2) [CW-6832/2021] HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 02/07/2021 Granting liberty to the petitioner to approach the Tribunal with regard to the grievances relating to the non- promotion/supersession, which is one of the service matters, which can be adjudicated by the Tribunal, as it is more of factual nature, this Court dismisses the writ petition.

(SANJEEV PRAKASH SHARMA),J TN/50 (Downloaded on 02/07/2021 at 09:35:46 PM) Powered by TCPDF (www.tcpdf.org)