Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 83 in Delhi Wakf Board Regulations, 1963 83. Power to spend money in case of emergency. - The Chairman shall have power to spend Rs. 1,000/- in case of emergency which shall be approved by the Board in its next meeting.
