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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(3)(d) in The Punjab Agricultural Produce Markets Act, 1961

(d)The storage or he sale of hypothecated agricultural produce by a schedule bank or warehouse establish under the Warehousing Corporation Act, 1962 or the Punjab Warehouses Act, 1957.