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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(8) in Chhattisgarh Biological Diversity Rules, 2015

(8)No member shall be entitled to bring forward for die consideration of a meeting any matter of which he has not given ten days' notice unless the Chairperson in his discretion permits him to do so;