Section 3(2)(c) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(c)It shall have staff in its employment, as specified in column 3 of Schedule-I:

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