Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 495] [Entire Act] State of Jharkhand - Subsection Section 495(6) in Bihar Education Code, 1961 (6)The administrator of the Madrasa Islamia Shamshul Huda Trust Fund, or if there are more administrators than one, one of them to be appointed for the purpose by the State Government.
